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State of Tamilnadu - Section

Section 2 in The Tamil Nadu Municipal Corporations Engineering and Water Supply Subordinate Service Rules, 1996

2. Constitution.

- The service shall consist of the following categories of posts in Class 111 namely:-
ClassIII
  Category 1 Junior Engineer.
  Category 2 Technical Assistant.
  Category 3 Skilled Assistant (Grade-I)
  Category 4 Skilled Assistant (Grade-II)