Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act] State of Manipur - Subsection Section 49(1)(k) in Manipur International University Act, 2018 (k)any other matter which, by or under this Act or the Statutes, is to be, or may be, provided for by the Ordinances.