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State of Bihar - Section

Section 5 in The Bihar Vaccination Rules, 1944

5.

The fees for any primary (original) vaccination or re-vaccination operation performed shall be payable according to the following scales :-
(a)At a public vaccination station, free of charge.
(b)At a private residence or at any place other than a public vaccination station if the vaccinator attends at the request of an adult person or of the parent or guardian of child-four annas for each successful primary operation and anna one only for each re-vaccination (secondary), whether successful or not, taken sometime after successful primary vaccination as a further protection :
Provided that the total amount payable for any number of operations performed in one family (including domestic servants) at the same time shall not exceed eight annas:Provided further that the fee payable under clause (b) may be reduced or remitted by a local authority with the approval of the Director of health Services.No fee shall be charged for the repetition of vaccination operations done in cases where the primary operation was unsuccessful.Rules Under Clause (c) of Section 33Vaccination of females in special cases.