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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(b) in The Bihar Vaccination Rules, 1944

(b)At a private residence or at any place other than a public vaccination station if the vaccinator attends at the request of an adult person or of the parent or guardian of child-four annas for each successful primary operation and anna one only for each re-vaccination (secondary), whether successful or not, taken sometime after successful primary vaccination as a further protection :