Section 13 in Bihar State Regulation of Cold Storages Act, 1992
13. Display of information.
(1)Every licensee, shall before commencement of business every day display and exhibit in the prescribed manner at a conspicuous place on or near the main entrance of the cold storage the following informations in respect of the cold storage-(a)Total capacity of cold storage (Both in area and tonnage)(b)Capacity physically occupied (Both in area and tonnage),(c)Vacant capacity (Both in area and tonnage).
