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State of Goa - Section

Section 1 in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

1. Throughout the Act, unless otherwise directed. -

(a)for the word "Government" (except in the proviso to section 11 and section 40), the word "Administrator shall be substituted;
(b)For the words "Goa Daman and Diu" wherever they occur [except in the enacting formula and in sub-section (1) of section 1], the words "Dadra and Nagar Haveli" shall be substituted.