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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(b) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

(b)For the words "Goa Daman and Diu" wherever they occur [except in the enacting formula and in sub-section (1) of section 1], the words "Dadra and Nagar Haveli" shall be substituted.