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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(24) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(24)'A' Class Diploma in Mechanical and Electrical Engineering of the Maclagan Engineering College, Lahore, Punjab and College of Engineering and Technology, Lahore.C. The examination for such other Diploma or Distinction in Engineering as the Government of Haryana in the concerned Department on the advice of the Commission may specify in this behalf.Note. - The candidates to be appointed for Civil posts shall be recruited with qualification in Civil Engineering, whereas those recruited in the Electrical Engineering Unit shall possess qualification in Electrical Engineering candidates recruited for Mechanical charges will be required to possess degree in Mechanical Engineering.