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[Cites 0, Cited by 0] [Section 179] [Entire Act]

State of Uttar Pradesh - Subsection

Section 179(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(2)notice and warning signs regarding use of compressed air shall be displayed and such notice consists of fire, explosion and its danger involved with a control procedure which is to be followed in an emergency;