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State of Uttar Pradesh - Section

Section 179 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

179. Display of notices at excavation or tunneling work.

- The employer shall ensure at a construction site of a building or other construction work that -
(1)suitable warning notices or signs required for safety of workers employed in an excavation or tunneling work shall be displayed at conspicuous place in Hindi and in a language understood by majority of such building workers;
(2)notice and warning signs regarding use of compressed air shall be displayed and such notice consists of fire, explosion and its danger involved with a control procedure which is to be followed in an emergency;
(3)the standard audio or video signals are used in excavation or tunneling work and are located or displayed near entrance to the work place.