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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Dr. Ravinder Kumar Dhiman vs . State Of H.P. & Anr. on 25 July, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Dr. Ravinder Kumar Dhiman vs. State of H.P. & anr.

.

CWP No. 4976/2022

25.7.2022 Present: Mr. Onkar Jairath, Mr. Shubham Sood & Mr. Anshul Jairath, Advocates, for the petitioner.

Mr. Ashok Sharma, Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Addl. A.G., Mr. Bhupinder Thakur, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for respondent No. 1.

Notice.

r Mr. CWP No. 4976/2022 & CMP No. 9926/2022 Bhupinder Thakur, learned Advocate General, appears and waives service of notice on behalf Deputy of respondent No. 1. Issue dasti notice to respondent No.2, returnable for 28.7.2022, on taking steps during the course of the day. The dasti notice be handed over to the learned counsel for the petitioner today itself latest by 4.00 P.M. (Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 25.7.2022 (pankaj) ::: Downloaded on - 26/07/2022 20:03:24 :::CIS