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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(a) in Rules Relating To Election Petitions

(a)typewritten or printed fairly and legibly on while foolscap size paper of reasonable quality, one side of the paper only being used, leaving a quarter margin on the left and at least 1-½ inches open space on the top and bottom of each sheet;