Every Election Petition shall be-(a)typewritten or printed fairly and legibly on while foolscap size paper of reasonable quality, one side of the paper only being used, leaving a quarter margin on the left and at least 1-½ inches open space on the top and bottom of each sheet;(b)written in the English language, numbering separately the paragraphs thereof;(c)couched in proper language and in conformity with Sections 81, 82 and 83 of the Representation of the People Act, 1951.
