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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3)(xvi) in Tamil Nadu Electricity Grid Code, 2005

(xvi)The entities shall send information / data including disturbance recorder / sequential even recorder output etc., to SLDC for purpose of analysis of any Grid disturbance / event. No State entity shall block any data/ information required by the SLDC for maintaining reliability and security of the Grid and for analysis of an event.