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[Cites 0, Cited by 0] [Section 53(3)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(3)(ii) in The M.P. Bhumi Vikas Rules, 1984

(ii)Mangal Karyalaya/Kalyan Mandapam/Barat Ghar/Community Halls. - The size of plot shall not be less than 1000 square metres.