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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(3) in The M.P. Bhumi Vikas Rules, 1984

(3)Other land uses. - The minimum size of plots for buildings for other uses like business, educational, mercantile, assembly (cinema theatre), mangal karyalaya, petrol filling station etc. shall be as decided by the Authority subject to clauses (i) to (iii) below :-
(i)Assembly Halls/Cinema Theatres. - The minimum size of plot for assembly building/cinema theatres used for public entertainment with fixed seats shall be on the basis of seating capacity of the building at the rate of 3 metres per seat.
(ii)Mangal Karyalaya/Kalyan Mandapam/Barat Ghar/Community Halls. - The size of plot shall not be less than 1000 square metres.
(iii)Petrol filling Station. - The size of plot shall not be less than :-
(a)32 metres X 17 metres in the case of Petrol Filling Station with Kiosk without service bay;
(b)37 metres X 31 metres in the case of Petrol Filling Station with service bay.