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Union of India - Section

Section 29 in Insurance Regulatory and Development Authority of India (Lloyd's India) Regulations, 2016

29. Renewal of certificate of registration for a service company of Lloyd's India.

(a)The service company shall apply for renewal of certificate of registration through Lloyd's India in the same format given in Annexure "2".
(b)The procedure of renewal of certificate of registration of a service company, consideration of the application, undertakings and conditions governing their conduct shall be as specified in Regulations 24, 25, 26 and 27 above.