Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(a) in Insurance Regulatory and Development Authority of India (Lloyd's India) Regulations, 2016

(a)The service company shall apply for renewal of certificate of registration through Lloyd's India in the same format given in Annexure "2".