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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(a) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(a)(10+2) or equivalent and secured 50% marks in aggregate with Mathematics and English as subjects for admission in to 5 year B. Arch and with any subjects for admission into 4year B. Planning courses or