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Union of India - Section

Section 31 in The Mumbai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2010

31. Repeal And Savings.

- All the regulations namely the Mumbai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 1977 and the Mumbai Port Trust (Recruitment of Heads of Departments) Regulations, 1992, procedures, practices, and customs corresponding to these regulations and in force immediately before the commencement of these regulations are hereby repealed.Provided that any order made or action taken under the regulations, procedures, practices, and customs so repealed shall be deemed to have been made or taken under the corresponding provisions of these regulations.