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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(F) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(F)Appointment of Govt. Observer : The BOPEE shall write to Govt. for appointment of its observers in advance to oversee the conduct of the Entrance Test for admission to MD/MS/PG Diploma/MDS and CET who shall ordinarily be not below the rank of Additional Secretary who will be paid honorarium by the Board and conveyance, wherever required, by the Board.