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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(3) in Planning Assistant, Class III, (Departmental Examination) Rules, 2012

(3)The Chief Town Planner, Gandhinagar shall admit the candidate to the examination on the basis of the certificate given by the concerned Head of Office that he is eligible to appear at the examination.