Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(c) in Punjab Intoxicants Licence and Sales Orders, 1956

(c)the foreign tourists, having in their possession letter of introduction from the Traffic Advisory Committee, shall, on application, be issued the above mentioned permit free of charge, for the purchase, transport and possession of foreign liquor, beer and cider;