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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(iii) in Veer Narmad South Gujarat University Act, 1965

(iii)[ The Pro-Vice Chancellor] [This clause was substituted by Gujarat 10 of 1982, section 2, Schedule, Sr. No. 4(1) (w.r.e.f. 09-12-1981).]