Madhya Pradesh High Court
Prakash vs Ku. Neetu on 30 November, 2023
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MA No. 6508 of 2023 (PRAKASH AND OTHERS Vs KU. NEETU AND OTHERS) Dated : 30-11-2023 Shri Pankaj Kumar Jain, learned counsel for the appellant.
Learned counsel for the appellant prays for and is granted one week time to cure the defects pointed out by the office.
Record of the Court below be requisitioned. List after receipt of the record.
Interim relief if any to continue till the next date of hearing.
(ACHAL KUMAR PALIWAL) JUDGE RJ Signature Not Verified Signed by: REENA JOSEPH Signing time: 30-11-2023 17:54:12