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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

(2)[ Omitted.] [[Omitted by M.P. Notification No. F-13-45-99-XX1X-2, dated 17-3-2005. Prior lo omission it was as under:-'(2) Every person using any weight or measure in any transaction or for industrial production or for protection shall maintain such records and registers as the Controller may direct.']]