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State of Madhya Pradesh - Section

Section 13 in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

13. Records to be maintained by manufacturers, etc.

(1)Every'manufacturer or repairer of, or dealer in weight or measure licensed under the Act and these rules shall maintain a register in the appropriate form set out in Schedule X.
(2)[ Omitted.] [[Omitted by M.P. Notification No. F-13-45-99-XX1X-2, dated 17-3-2005. Prior lo omission it was as under:-'(2) Every person using any weight or measure in any transaction or for industrial production or for protection shall maintain such records and registers as the Controller may direct.']]