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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Jharkhand - Subsection

Section 30(6) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(6)The following items shall be provided for maintaining the Child Care Institutions in a healthy and sanitary condition:
S. No. Items Scale of Supply
1. Broom stick 25 to 40 per month depending on the area of theinstitution.
2. Pesticide spray As per the institution doctor's advice.
3. Effective bugs killing agent As required.
4. Phenyl and cleaning acid Depending on the area of lavatories to be(daily) cleaned as per institution doctor's advice.
5. Mosquito repellent machines 2 per room per month with adequate fillets.