Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Assam - Subsection Section 14(d) in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988 (d)The B.O.M. shall have powers to sanction expenditure on any service upto any amount included in the sanctioned Budget.
