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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(5) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(5)A requesting entity shall ensure that encryption of Bhamashah Identification number Block takes place at the time of capture on the authentication device as per the processes and specifications laid down by the Authority.