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State of Rajasthan - Section

Section 41 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

41. Process of sending authentication requests.

(1)After collecting the Bhamashah Identification number or any other identifier provided by the requesting entity or a person which is mapped to Bhamashah Identification number and necessary demographic information and/ or One Time Pin from the Bhamashah Identification number holder, the client application shall immediately package and encrypt these input parameters into Bhamashah Identification number block before any transmission, as per the specifications laid down by the Authority, and shall send it to server of the requesting entity or a person using secure protocols as may be laid down by the Authority for this purpose.
(2)After validation, the server of a requesting entity or a person shall pass the authentication request to the BRDH, through the server of the Authentication Service Agency or a person as per the specifications laid down by the Authority. The authentication request shall be digitally signed or e-signed by the requesting entity and/or by the Authentication Service Agency, as per the mutual agreement between them.
(3)Based on the mode of authentication request, the BRDH shall validate the input parameters against the data stored therein and return a digitally signed or e-signed Yes or No authentication response, or a digitally signed or e-signed e-FA/e-MA authentication response with encrypted e-FA/e-MA data, as the case may be, along with other technical details related to the authentication transaction.
(4)In all modes of authentication, the Bhamashah Identification number is mandatory and is submitted along with the input parameters specified in sub-rule (1) above such that authentication is always reduced to a 1:1 match.
(5)A requesting entity shall ensure that encryption of Bhamashah Identification number Block takes place at the time of capture on the authentication device as per the processes and specifications laid down by the Authority.