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Union of India - Section

Section 1 in Preventive Detention Act, 1950

1. Short Title, Extent and Duration. -

(1)This Act may be called the Preventive Detention Act, 1950.
(2)It extends to the whole of India except the State of Jammu and Kashmir.
(3)It shall cease to have effect on the 31st day of December, 1969, save as respects things done or omitted to be done before that date.