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State of Rajasthan - Section

Section 82A in The Rajasthan Financial Corporation (Staff) Regulations, 1958

82A. Maternity leave.

- A female employee may be granted maternity leave on full pay for a period not exceeding 3 months but the period of such leave shall not extend beyond six weeks from the confinement of the employee: provided that such leave shall not exceed nine months in all during the entire period of her service.