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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(vii) in Orissa Pani Panchayat Rules, 2003

(vii)to utilise the canal bunds as long as such use is not obstructive, or destructive to hydraulic structures by planting timber, fuel, or fruit bearing trees or grass for augmenting the income of the Farmers' Organisation;