Himachal Pradesh High Court
Sant Ram vs . Jeet Singh on 22 September, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Civil Revision No. 89 of 2023 22.09.2023 Present: Ms.Divya Rajta, Advocate, for the petitioner.
Ms.Hem Lata Vyas, Advocate, vice Mr.Karan Singh Kanwar, Advocate, for the respondent.
of Civil Revision No.89 of 2023 & CMJP No.7107 of 2023 On request of learned counsel for the respondent, matter is adjourned.
rt Records of Courts below be requisitioned.
List on 20.10.2023.
(Vivek Singh Thakur) Judge September 22, 2023 (Purohit) ::: Downloaded on - 23/09/2023 20:34:23 :::CIS