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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981

(3)They shall apply to the establishment referred to in sub-clause (ii) of clause (a) of sub-section (1) of Section 2.