Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Uttarakhand - Subsection Section 115(1) in Uttarakhand Panchayati Raj Act, 2016 (1)The powers, functions and duties of the officers and other servants of Zila Panchayats shall be such as may be provided by or under this Act, by or under any other enactment and by rules.