Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(4) in Tamil Nadu Co-operative Societies Rules, 1988 (4)If any question arises as to the class or category to which a society belongs within the meaning of this rule, the question shall be referred to the Registrar for decision.
