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Himachal Pradesh High Court

Shikha Sharma vs . State Of H.P & Ors. on 24 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Shikha Sharma vs. State of H.P & Ors.

CWP No. 4626 of 2021 24.05.2022 Present: Mr. Karan Singh Kanwar, Advocate for .

the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans Additional Advocates General, Mr. Bhupender Thakur, Mr. Yudhvir Singh Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for respondents- State.

Ms. Suchitra Sen, Advocate, for respondent No.3.

Learned Additional Advocate General prays for and is granted two weeks' further time to comply with the previous order. List on 14th June, 2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 24th May, 2022 (himani/raman) ::: Downloaded on - 25/05/2022 20:07:03 :::CIS