Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 61(4)] [Section 61] [Entire Act]

State of Andhra Pradesh - Subsection

Section 61(4)(ii) in Andhra Pradesh Panchayat Raj Act, 1994

(ii)the manner of ascertaining the annual or capital value of houses or the categories into which they fall for the purposes of taxation;