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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(iv) in The Orissa Services (Medical Attendance) Rules, 1947

(iv)in respect of Government servants in respects of their scales of pay, the Assistant Dental Surgeon or Dental Surgeon (whole time or part - time) in employment under the State Government (for Dental cases only);