- 62.1 Owners of adjacent similar dimension plot abutting a road may be permitted to construct row or semi-detached buildings.62.2The orientation of the row or semi-detached building shall preferably be such to ensure proper ventilation.62.3For semi-detached buildings over two adjacent plots, the setbacks, the height and the FAR shall be regulated by treating both the plots as one.62.4In case of row housing, the length of a row shall not exceed 50 in. along the road on which such houses abut. In case, the dwelling units in a row are scattered the maximum length of the row shall be 100 m.62.5The minimum size of the plot on which a unit of a row housing may be allowed shall be 50 sqm.62.6The height of such housing should not be more than 8.55m.
