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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(b) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006

(b)All the Category B seats shall be filled by the respective Institutions on merit basis following the procedure laid down in of Rule 6 (iii) hereunder: