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Union of India - Section

Section 3 in Union Duties of Excise (Distribution) Act, 1979

3. [ Payment to States of sums equivalent to a part of the net proceeds of Union duties of excise and distribution of sums among them. [Substituted by s. 4, Act 31 of 1995, for section 3 (w.e.f. 1-4-1995).]

- During the financial year commencing on the 1stday of April, 1995,and each of the four succeeding financial years, there shall be paid, out of the Consolidated Fund of India, to the States, sums equivalent to the distributable Union duties of excise levied and collected in that year and, -
(a)sixteen-nineteenth of the sums so payable during each such financial year shall be distributed to each of the States specified in column (1)of Table I below in such percentage as is set out against it in column (2) thereof; and
(b)three-nineteenth of the sums so payable during each such financial year shall be distributed to each of the States specified in column (1)of Table II below in such percentage as is set out against it in column (2)thereof with respect to that financial year: -
Table I
State                   Percentage
(1)                   (2)
Andhra Pradesh . . . . . . . . . 8.465
Arunachal Pradesh . . . . . . . . . 0.170
Assam . . . . . . . . . 2.784
Bihar . . . . . . . . . 12.861
Goa . . . . . . . . . 0.180
Gujarat . . . . . . . . . 4.046
Haryana . . . . . . . . . 1.238
Himachal Pradesh . . . . . . . . . 0.704
Jammu and Kashmir . . . . . . . . . 1.097
Karnataka . . . . . . . . . 5.339
Kerala . . . . . . . . . 3.875
Madhya Pradesh . . . . . . . . . 8.290
Maharashtra . . . . . . . . . 6.126
Manipur . . . . . . . . . 0.282
Meghalaya . . . . . . . . . 0.283
Mizoram . . . . . . . . . 0.149
Nagaland . . . . . . . . . 0.181
Orissa . . . . . . . . . 4.495
Punjab . . . . . . . . . 1.461
Rajasthan . . . . . . . . . 5.551
Sikkim . . . . . . . . . 0.126
Tamil Nadu . . . . . . . . . 6.637
Tripura . . . . . . . . . 0.378
Uttar Pradesh . . . . . . . . . 17.811
West Bengal . . . . . . . . . 7.471
Table II
State   Financial year and percentage  
(1)   (2)  
  1995-96 1996-97 1997-98 1998-99 1999-2000
Andhra Pradesh 12.069 7.988 0.000 0.000 0.000
Arunachal Pradesh 3.410 4.300 5.871 6.224 6.667
Assam 8.543 9.836 11.849 10.748 9.290
Bihar 6.434 2.965 0.000 0.000 0.000
Goa 0.973 1.058 1.161 0.917 0.604
Himachal Pradesh 8.816 10.744 14.057 14.230 14.338
Jammu and Kashmir 13.366 16.491 21.985 22.741 23.700
Manipur 3.930 4.891 6.602 6.917 7.348
Meghalaya 3.590 4.403 5.815 5.994 6.130
Mizoram 3.676 4.628 6.278 6.784 7.074
Nagaland 5.818 7.417 10.247 11.072 12.025
Orissa 4.815 5.248 4.934 2.773 0.680
Rajasthan 0.835 0.000 0.000 0.000 0.000
Sikkim 1.199 1.473 1.938 1.982 2.055
Tripura 5.465 6.807 9.263 9.618 10.089
Uttar Pradesh 17.061 11.751 0.000 0.000 0.000.]