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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in Union Duties of Excise (Distribution) Act, 1979

(b)three-nineteenth of the sums so payable during each such financial year shall be distributed to each of the States specified in column (1)of Table II below in such percentage as is set out against it in column (2)thereof with respect to that financial year: -