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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2)(ii) in The Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986

(ii)every member of the service appointed to any of the categories in Classes I to IV under rule 8 of the General Rules in Part II of the Coimbatore Corporation Service Rules;