Section 1(2) in The Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986
(2)They shall apply to-(i)every member of the service holding posts in any of the categories in Classes I to IV;(ii)every member of the service appointed to any of the categories in Classes I to IV under rule 8 of the General Rules in Part II of the Coimbatore Corporation Service Rules;(iii)every member of the service appointed to any of the categories in Class I to IV under rule 9 of the General Rules except to the extent otherwise expressly provided in the contract or agreement subsisting between such member and the Corporation.Explanation. - If any doubt arises as to the application of these rules to any member of the service, the matter shall be referred to the Government whose decision thereon shall be final.
