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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(3)(d) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(d)Any officer, not below the rank of Additional Secretary to Government, Social Welfare Department - Member-Secretary.