Section 3(3) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017
(3)Every appointment in sub-rule (2) shall be made by the State Government on the recommendation of a selection committee consisting of the following, namely :-(a)Secretary to the Government, Social Welfare Department- Chairman ;(b)Director, Social Welfare, Kashmir/Jammu ;(c)One representative from the State Advisory Council for the Senior Citizens - Member ;(d)Any officer, not below the rank of Additional Secretary to Government, Social Welfare Department - Member-Secretary.
