Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191] [Entire Act] Bengal Presidency - Subsection Section 191(a) in Police Regulations, Bengal , 1943 (a)The Circle Inspector shall personally read in full general diaries (immediately on their receipt), case diaries and mufassil diaries and shall himself comment or pass orders on each, subject.
